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Bombay Presidency - Section

Section 5 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

5.

Every application for admission to the examination, shall be in the Form 'A' appended to these by-laws and shall reach the Registrar at least four weeks before the date prescribed for the examination. It shall be accompanied by a fee prescribed for the examination. Applications received late after the date announced in the examination programme for receiving the admission forms shall, however, be accepted with late fee of Rs. 20 per application for a period of 10 days after which no application shall be accepted for admission to the examination.