Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 7 in The Bihar Municipal Election Rules, 2007

7. Subdivision of the electoral roll of a ward.

- The Registration Officer may subdivide the electoral roll of a ward in such manner or into such parts as he may deem expedient for the purpose of expediting or facilitating the preparation of the roll.