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State of Jharkhand - Section

Section 33 in Jharkhand Building Byelaws 2016

33. Plantation.

- 33.1 In every building area, at least 5% of the land shall be covered by plantation (tree cover), but in case of multi-storied buildings/Group Housing/Apartment building/Industrial/Assembly/Educational/Institutional buildings, it is desirable that at least 10% of the land shall be covered by plantation (tree cover). Internal gardens within the building shall be encouraged.