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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1) in Presidential And Vice-Presidential Elections Rules, 1952

(1)When the counting is complete and the result of the voting has been determined, the Returning Officer shall forthwith
(a)announce the result to those present;
(b)report the result to the Central Government and the Election Commission under section 12;
(c)prepare and certify a return of the election in Form 6: and
(d)seal up in separate packets the valid ballot papers and the rejected ballot papers and record on each such packet a description of its contents.