Section 32 in Presidential And Vice-Presidential Elections Rules, 1952
32. Declaration of result.-
(1)When the counting is complete and the result of the voting has been determined, the Returning Officer shall forthwith(a)announce the result to those present;(b)report the result to the Central Government and the Election Commission under section 12;(c)prepare and certify a return of the election in Form 6: and(d)seal up in separate packets the valid ballot papers and the rejected ballot papers and record on each such packet a description of its contents.(2)The Returning Officer shall, as soon as may be thereafter, forward the certified return to the Election Commission.
