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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(5) in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

(5)The Rajasthan Service Rules, 1951and any other rules made by the appropriate authority under the proviso to Article 309 of the Constitution of India for the time being in force.