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State of Rajasthan - Section

Section 34 in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

34. Regulation of leave, allowances, pension etc.

- Except as provided in these Rules the pay, allowances, pensions, leave and other conditions of service of the members of the Service shall be regulated by:-
(1)The Rajasthan Travelling Allowance Rules, 1971.
(2)The Rajasthan Civil Services (Unification of Pay Scales) Rules, 1950.
(3)The Rajasthan Civil Services (Rationalisation of Pay Scales) Rules, 1956.
(4)The Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958.
(5)The Rajasthan Service Rules, 1951and any other rules made by the appropriate authority under the proviso to Article 309 of the Constitution of India for the time being in force.