(1)Mail, newspapers, books and other printed matter shall not be subjected to any sanitary measures.(2)Postal parcels may be disinfected and, if necessary disinsected if they contain-(a)any of the foods referred to in sub-clause (7) of clause (A) of rule 25 of these Rules which the Health Officer has reason to believe comes from a cholera infected area; or(b)linen, wearing apparel, or bedding, which has been used or soiled and to which the provisions of Part II or III of these Rules are applicable.
