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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(2)(a) in The Indian Port Health Rules, 1955

(a)any of the foods referred to in sub-clause (7) of clause (A) of rule 25 of these Rules which the Health Officer has reason to believe comes from a cholera infected area; or