[Cites 0, Cited by 0]
[Section 6]
[Entire Act]
State of Gujarat - Subsection
Section 6(1) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012
| Part I | : | Preliminary Examination (Screeningtest-Objective type) for selection of candidates for admission tothe physical test; |
| Part II | : | Physical Test for selection of candidates foradmission to the main examination; |
| Part III | : | Main Examination (objective type-writtenexamination and interview). |