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State of Gujarat - Section

Section 6 in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012

6. Mode of Examination.

(1)The examination shall be held in three successive stages as specified in Appendix, in the following manner, namely,-
Part I : Preliminary Examination (Screeningtest-Objective type) for selection of candidates for admission tothe physical test;
Part II : Physical Test for selection of candidates foradmission to the main examination;
Part III : Main Examination (objective type-writtenexamination and interview).
(2)The Board shall, after receiving the applications from the candidates, verily the applications in accordance with these rules and call the eligible candidates for Preliminary Examination (Screening test-Objective type) as specified in Part I of the Appendix.
(3)The candidates who have obtained the minimum qualifying marks in the preliminary examination as may be fixed by the Board, shall be allowed to appear in the physical test.
(4)The Board shall hold the physical test to ascertain the physical standards of the candidates in accordance with the standards as specified in Part II of the Appendix. No candidates other than those who have qualified in the physical test shall be allowed to appear in the main examination.
(5)The Board shall hold the main examination as specified at para A in Part III of the Appendix. No candidates other than those who have qualified in main examination shall be allowed to appear in the interview.
(6)The successful candidates who have obtained the minimum qualifying marks in the main examination as may be fixed by the Board, shall be called for interview as specified at para (B) in part III of the Appendix.
(7)The Board shall declare the names of successful candidates, after completion of interview, equal to the number of vacancies requisitioned.