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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in The University of Rajasthan (Amendment) Act, 1988

(b)between the expression "institutions and institutes" and the expression " all such colleges" the expression "other than the Institute of Correspondence Studies" shall be inserted and shall be deemed to have always been inserted;