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State of Rajasthan - Section

Section 2 in The University of Rajasthan (Amendment) Act, 1988

2. Amendment of Section 5, of the University of Rajasthan Act, 1946.

- In Section 5 of the University of Rajasthan Act, 1946,-
(a)for the expression "its constituent colleges", the expression "all its constituent colleges" shall be substituted;
(b)between the expression "institutions and institutes" and the expression " all such colleges" the expression "other than the Institute of Correspondence Studies" shall be inserted and shall be deemed to have always been inserted;
(c)after the expression "other than the Institute of Correspondence Studies" inserted as aforesaid, the expression "and all other colleges, institutions and institutes situated within the Municipal limits of Jaipur" shall be inserted; and
(d)for the expression "and the Malviya Regional Engineering College, Jaipur and the Engineering College, Kota.', the expression ",all the Engineering colleges, institutions and institutes in the State except the M.B.M. Engineering College, Jodhpur, and such other colleges institutions and institutes in the State as the State Government may, by notification in the Official Gazette, direct" shall be substituted.