Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(C) in Jharkhand Staff Selection Commission Act, 2008

(C)Appointment of Chairman/Members- The State Government shall be the appointing authority for the Chairman/Members.