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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)These salutes shall be returned according to the scale; But if more than one salute has been fired, the return salute in answer to the whole shall consist of the same number of guns as that to which the officer receiving the salute is entitled.