Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 10(1)(b) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(b)determined on the basis of the cost of network elements involved in the provision of access and distributed over the complete capacity of the system.