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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in sub-section (2), for the words ^^,slk vka'k/kkjd the words ^^,slk vlkeh ;k lgva'k/kkjd shall be substituted.