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State of Uttar Pradesh - Section

Section 73 in U.P. Revenue Code (Amendment) Act, 2016

73. Amendment of Section 96.

- In Section 96 of the said Code, in Hindi version, -
(a)in sub-section (1), for the word ^^fu%'kDrkvksa the word ^^fu%'kDrrkvksa shall be substituted;
(b)in sub-section (2), for the words ^^,slk vka'k/kkjd the words ^^,slk vlkeh ;k lgva'k/kkjd shall be substituted.