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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)The Meeting of the Managing Committee shall be held quarterly at the office of the Farmers' Organization. The meeting may however, be held more frequently if it so requires. Meeting of Managing Committee shall be called by the Chairperson/President, it may be called on the request of members of Farmers' Organisation through a requisition signed by not less than 1 /3rd members of Farmers' Organisation.