Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(1) in Gujarat District Planning Committees Rules, 2016

(1)The Election Authority shall publish the names of all elected members of the District Planning Committee by causing a list of such together with their permanent addresses and the names of the constituencies from which they are elected be pasted on the notice board or at any prominent place in his office.