Section 28 in Gujarat District Planning Committees Rules, 2016
28. Publication of Names of Elected Members of Committee.
(1)The Election Authority shall publish the names of all elected members of the District Planning Committee by causing a list of such together with their permanent addresses and the names of the constituencies from which they are elected be pasted on the notice board or at any prominent place in his office.(2)The Election Authority shall send an entire list of elected members to the State Government.
