Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(6)(a) in Kerala Finance Act, 2007

(a)after sub-section (2), the following sub-section shall be inserted, namely:-