Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(d) in Bihar State Public Libraries and Information Centre Act, 2008 (d)To initiate and analyse the short term/long term plans for the purpose of development of libraries and to make recommendations relating thereto to the Government.
