Section 6 in Bihar State Public Libraries and Information Centre Act, 2008
6. Powers and Functions of the Bihar State Library and Information Centre Authority.
- The following shall be the powers and functions of the State Library and Information Centre Authority for the organisation, guidance and development of public libraries in the State: -(a)To control the State Library Fund and to make available aid to libraries out of this fund and to determine conditions and qualifications of Aid.(b)To establish libraries at different level, to initiate for the conduct and development of established libraries and to decide necessary conditions, situations and standards for this.(c)To make rules/regulations for achieving objectives of this Act.(d)To initiate and analyse the short term/long term plans for the purpose of development of libraries and to make recommendations relating thereto to the Government.(e)To disseminate teaching and training of State Library and Information science and to prepare standard thereto.CHAPTER-3 Library and Information Centre Directorate-Separate Directorate
