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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(1)All recognised teaching in connection with the degree, diplomas and certificates of the Sansthan shall be conducted under the control of the Academic Council, by the teachers or guest faculty of the Sansthan, in accordance with the syllabus prescribed by the regulations.