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State of Madhya Pradesh - Section

Section 7 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

7. Teaching in Sansthan.

(1)All recognised teaching in connection with the degree, diplomas and certificates of the Sansthan shall be conducted under the control of the Academic Council, by the teachers or guest faculty of the Sansthan, in accordance with the syllabus prescribed by the regulations.
(2)The courses and curricula and the authorities responsible for organising such teaching shall be such as prescribed by the regulations.