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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(5) in The Bihar Minimum Wages Rules, 1951

(5)A Muster Roll shall be maintained by every employer and kept in Form V:Provided that State Government may exempt any establishment or class of establishments from the operation of this rule.] [Substituted by S.O. 21 dated 6.12.1972.]