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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(1)There shall be a Dean of each Faculty who shall be appointed by the Vice-Chancellor in following order of preference, namely:-
(a)Principal/Director of Post-Graduate colleges in the Faculty concerned;
(b)Head of Departments of subjects of the rank of professors in the Faculty concerned.