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State of Rajasthan - Section

Section 27 in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

27. Dean.

(1)There shall be a Dean of each Faculty who shall be appointed by the Vice-Chancellor in following order of preference, namely:-
(a)Principal/Director of Post-Graduate colleges in the Faculty concerned;
(b)Head of Departments of subjects of the rank of professors in the Faculty concerned.
(2)The Deans shall hold office for a period of three years and no person shall be eligible for re-appointment until a period of at least three years has lapsed after the expiry of his last term.