Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 16 in Rajasthan Para-medical Council Rules, 2014

16. Election of President.

(1)The election of the President shall be held by ballots taken in such manner as the Chairman of the meeting may determine.
(2)The Chairman of the meeting shall not ordinarily exercise any vote in the election of the President but shall, in the case of an equality of votes, exercise a casting vote.