Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(1)(iv) in Bihar Home Guards Service Rules, 2005 (iv)Minutes prepared by the Departmental promotion Committee will be sent to Commandant General. Thereafter on that basis Deputy Commandant General will issue promotion order.