Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in Bihar Home Guards Service Rules, 2005

(1)Jamadar Head Clerk
(i)Only such personnel of the Havildar (Clerk)/ havildar Instructor/Havildar Grade I, who for two continuous years have satisfactorily discharge the account work and whose service particulars and performance during the said period have been found satisfactory, will be permitted by Commandant General to appear in Departmental Accounts examination. After being successful in the Accounts examination they will be considered for selection to the post of Jamadar Head Clerk, according to seniority, fitness and roster points.
(ii)The appointing authority shall be the Deputy Commandant General.
(iii)The promotion to these posts will be considered by a Departmental Promotion Committee constituted by the Commandant General.
(iv)Minutes prepared by the Departmental promotion Committee will be sent to Commandant General. Thereafter on that basis Deputy Commandant General will issue promotion order.
(v)Other conditions of promotion shall be the same as prescribed in sub-rule (3) of Rule 5.