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State of Tamilnadu - Section

Section 49 in Tamil Nadu Co-operative Societies Rules, 1988

49. Societies which may requisition special general meeting and special board meeting of other societies.

- The federal society may requisition a special general meeting under section 32(3)(a)(iii) or a special board meeting under section 33(14)(a)(iii) of any society of the same class or category affiliated to it.