Section 39(3)(b) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

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State of Jammu-Kashmir - Subsection

Section 39(3)(b) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(b)

(i)Description of duties.

(ii)Physical requirement i.e. job involves visual accuracy, frequent movement/walking continuous long hours sitting etc.