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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(3) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(3)Nature of vacancy.
(a)Type of workers required (Designation)
(b)
(i)Description of duties.
(ii)Physical requirement i.e. job involves visual accuracy, frequent movement/walking continuous long hours sitting etc.
(c)Qualification required.
(i)Essential
(ii)Desirable.
(d)Age limits, if any,
(e)Whether women are eligible.