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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2) in Gujarat Organic Agricultural University Act, 2017

(2)Each faculty shall have the Board of Studies consisting of the following members, namely:-
(i)the Dean of Faculty - Chairperson;
(ii)the Principal of the constituent colleges;
(iii)all Heads of the Departments of the concerned faculty;
(iv)one senior faculty member from each Department, to be nominated by the Dean of Faculty;
The senior Head of the Department shall be the Member-Secretary.