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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(2)(a) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(a)the salary, allowances and other remuneration of Chairperson, the Vice- Chairperson, Members, Officers and other employees of the Commission;