Section 48(2) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017
(2)The Fund shall be applied for meeting-(a)the salary, allowances and other remuneration of Chairperson, the Vice- Chairperson, Members, Officers and other employees of the Commission;(b)the expenses of the Commission in discharge of its functions;(c)the expenses on objects and for purposes authorized by this Act;(d)the payment of compensation out of the sale proceeds under sub-section (2) of section 45.
