Section 15 in The Assam Technical Education Service Rules, 1981

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(1)The Board, as referred to in Rules 11, 12,13 and 14 shall consist of the following :

(i)	Secretary, Education	Chairman
(ii)	Secretary, Personal and A.R. or his nominee from theDepartment of Personnel and A.R. not below the rank of DeputySecretary	Member
(iii)	Director, Technical Education	Member
(iv)	The Joint Secretary or Deputy Secretary, Education to act asSecretary of the Board.	Member

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