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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(1) in The Assam Technical Education Service Rules, 1981

(1)The Board, as referred to in Rules 11, 12,13 and 14 shall consist of the following :
(i) Secretary, Education Chairman
(ii) Secretary, Personal and A.R. or his nominee from theDepartment of Personnel and A.R. not below the rank of DeputySecretary Member
(iii) Director, Technical Education Member
(iv) The Joint Secretary or Deputy Secretary, Education to act asSecretary of the Board. Member