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[Cites 0, Cited by 0] [Section 35ABB(1)] [Section 35ABB] [Entire Act]

Union of India - Subsection

Section 35ABB(1)(i) in The Income Tax Act, 1961

(i)[ "relevant previous years" means,- [ Substituted by Act 27 of 1999, Section 18, for Clause (i) (w.r.e.f. 1.4.1996).]