Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 538] [Entire Act] State of Odisha - Subsection Section 538(2) in Orissa Municipal Rules, 1953 (2)For all floors of a domestic building the superimposed load shall be taken at 56 pounds per square foot measured on a horizontal plane.