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State of Odisha - Section

Section 538 in Orissa Municipal Rules, 1953

538. Damp proof a course and floors.

(1)All walls internal and external shall be provided with an efficient damp course 1½ thick (1 of cement and 3 of sand) at the plinth level.
(2)For all floors of a domestic building the superimposed load shall be taken at 56 pounds per square foot measured on a horizontal plane.
(3)In case where a rolling load actuated by mechanical power is to be provided such rolling load shall be taken as equivalent to a static load 50 per cent in excess of the actual rolling load.