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[Cites 0, Cited by 0] [Section 28(6)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(6)(c) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(c)The Comptroller shall be responsible for the maintenance of the accounts of the University in the form and manner as approved by the Board and keep constant watch on the state of cash and bank balance and on the state of investment.