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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(6) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(6)Comptroller. - (a) The Comptroller shall be responsible for preparation of the budget and the statement of accounts of the University. He shall manage the funds and investments of the University. He shall be responsible for ensuring that expenditure is made as authorised.
(b)The Comptroller shall arrange periodical internal inspections of the accounts maintained in the various units of the University.
(c)The Comptroller shall be responsible for the maintenance of the accounts of the University in the form and manner as approved by the Board and keep constant watch on the state of cash and bank balance and on the state of investment.
(d)The Comptroller shall see that the Registers of Buildings/ Furniture/Equipments and other items are maintained up to date and that the stock checking is conducted of all items in all offices and units of the University.