Bombay High Court
Everest Kanto Cylinder Ltd vs The State Of Maharashtra And 2 Ors on 29 November, 2018
Bench: A.S. Oka, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1067 OF 2001
Lord India Chemical Products Pvt.ltd.& Anr. ....Petitioner
V/S
State Of Maharashtra & Ors. ....Respondent
WITH WRIT PETITION NO. 1714 OF 2003 Dinesh S. Shah ....Petitioner V/S State Of Mah. & Ors. ....Respondent WITH WRIT PETITION NO. 2888 OF 2005 M/s. Haunghe Whirlwind Diamonds (india) Pvt. ....Petitioner Ltd.
V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 1983 OF 2005 Rishabh Subhash Kumar Alias Rishabh Subhash ....Petitioner Kela V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 679 OF 2007 Page 1/10 ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 10:53:31 ::: Structmast Realtors (mumbai) Pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 1245 OF 2005 M/s. Kartikeyan Impex Pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 1990 OF 2007 Malhar Developers Private Limited ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl. And 2 ....Respondent Ors.
WITH WRIT PETITION NO. 1991 OF 2007 Raptakos , Brett And Company Ltd. ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl And 2 ....Respondent Ors.
WITH WRIT PETITION NO. 1992 OF 2007 Raptakos , Brett And Company Ltd. ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl And 2 ....Respondent Ors.
Page 2/10 ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 10:53:31 :::WITH WRIT PETITION NO. 1994 OF 2007 Bombay Oxygen Corporation Limited ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl. And 2 ....Respondent Ors..
WITH WRIT PETITION NO. 1016 OF 2007 Mukul M. Deora ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1017 OF 2007 M/s. Scitech Centre ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2219 OF 2005 Bhriguraj Singh And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2546 OF 2008 M/s. Sns Overseas Pvt. Ltd. And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent Page 3/10 ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 10:53:31 ::: WITH WRIT PETITION NO. 2485 OF 2004 Ratansey Karsondas Trading Pvt. Ltd. & Anr. ....Petitioner V/S The State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 1748 OF 2005 Ichha Construction Pvt. Ltd. And Anr. ....Petitioner V/S State Of Mahrashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2352 OF 2005 Manisha Pharmoplast Pvt. Ltd And Anr.. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2805 OF 2005 Privilege Realtors Pvt. Ltd. Anr ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 47 OF 2006 Rajneesh Agarwal And Associes Pvt. Ltd. And ....Petitioner Anr.
V/S State Of Maharashtra And 4 Ors. ....Respondent Page 4/10 ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 10:53:31 ::: WITH WRIT PETITION NO. 1777 OF 2006 Paresh Dineshlal Shah And Anr ....Petitioner V/S State Of Maharashtra Through Its Revenue And ....Respondent Forest Department And 5 Ors WITH WRIT PETITION NO. 1778 OF 2006 Senator Securities Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 911 OF 2007 Kiduja Industries Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1629 OF 2007 Mak Business Enterprises Private Ltdand And ....Petitioner Anr V/S The State Of Maharashtra Through Government ....Respondent Pleader And 3 Ors WITH WRIT PETITION NO. 295 OF 2008 M/s. Steel Crate Pvt. Ltd. ....Petitioner Page 5/10 ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 10:53:31 ::: V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 595 OF 2008 Suhas Infrastructure Pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 235 OF 2004 Perpetual Investment Pvt. Ltd. & Anr. ....Petitioner V/S State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 481 OF 2007 Everest Kanto Cylinder Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 487 OF 2007 Khurana Fabrication Industries Pvt. Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1842 OF 2008 Mrs. Prabha V. Deorah And Ors. ....Petitioner Page 6/10 ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 10:53:31 ::: V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 1991 OF 2005 S. Nusrat Hasan And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2830 OF 2005 Vijay Kishanlal Kedia ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1989 OF 2007 Malhar Developers Private Limited ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl. And 2 ....Respondent Ors.
WITH WRIT PETITION NO. 1493 OF 2010 Ananya Online It Design Private Limited And ....Petitioner Anr.
V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 725 OF 2007 Page 7/10 ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 10:53:31 ::: Shri Varun Somani ....Petitioner V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 1149 OF 2006 Themumbai And Nhava Sheva Ship Agents ....Petitioner Association V/S State Of Maharashtra Revenue And Forest ....Respondent Dept.and 2 Ors.
WITH WRIT PETITION NO. 1555 OF 2004 Amtek Laboratories Ltd. ....Petitioner V/S State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 3008 OF 2001 Deepak Kumar Chhataram Rupani & Ors. ....Petitioner V/S The State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 26 OF 2006 Unab Devlopers Pvt. Ltd. And Anr. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH Page 8/10 ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 10:53:31 ::: WRIT PETITION NO. 1472 OF 2007 G.t.stock Vision Private Limited ....Petitioner V/S State Of Maharashtra Revenu And Forest ....Respondent Deptt,mum. And 4 Ors.
Mr. Aliff Fazelbhoy a/w Mr. Mihir Mekal I/b M/s. ALMT Legal for pet. in WP/1067/01 Ms.Anita Irani I/b Kanga & Co for petitioners in WP/487/07, WP/1406/07, WP/2277/05, WP/2336/06, WP/1991/07, WP/1992/07, WP/2805/05, WP/1933/06, WP/977/07, WP/481/07, WP/235/04 & WP/1994/07 Mr. Spenta Harewala I/b Federal Rashmikant for petitioner in WP/3008/01 Mr. Nitin V. Gangal for petitioner in WP/1555/04 Mr. Ganesh Ambekar I/b M/s. Thakore Jariwala & Associates for petitioner in WP/2485/04 Mr. Farhan Khan a/w Mr. Ram Nakti I/b Vima Dalal & Co for petitioner in WP/1245/2005 Ms. Shubro Dey a/w Mr. Netaji Gawade & Mr. Kaushal Udeshi I/b M/s. Sanjay Udeshi & Co for petitioner in WP/2219/05, WP/1991/05 & WP/725/07 Ms. Aditi Singh I/b Shah & Sanghavi for petitioner in WP/1777/2006 & WP/2888/05 Mr. Abdulla Cutlariwala for petitioner in WP/1016/07 & WP/1017/07 Mr. Sachin Mahagavkar a/w Mr. Darshit Shah I/b Divya Shah & Associates for petitioner in WP/2830/05 Mr. Yunis Patel a/w Ms. Iman Karachiwalla I/b M/s. Mansukhlal Hiralal & Co for petitioner in WP/679/07 Mr. Hiren G. Shah I/b M/s. Prakash & Co for petitioner in WP/1472/07 Ms. Jyoti Chavan, AGP for respondent State in WP/1067/01 & WP/1245/05 Page 9/10 ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 10:53:31 ::: Ms. Geeta Shastri, Addl. G.P. for respondent State in WP/3008/2001, WP/2485/04, WP/26/06, WP/47/06, WP/481/07, WP/679/07, WP/1016/07, WP/1017/07, WP/1472/07, WP/1989/07, WP/1990/07, WP/1994/07, WP/595/08, WP/596/08 & WP/1493/10 Mr. M.A.Sayyed, AGP for respondent State in WP/1714/03, WP/1629/07 Mr. Kedar Dighe, AGP for respondent State in WP/235/04 & WP/1555/04 Mr. Amit Shastri, AGP for respondent State in WP/1983/05 & WP/2805/05 Mr. Hemant Haryan, AGP for respodent state in WP/1991/05 Mr. Kunal Bhanage, AGP for respodent State in WP/2830/05 Ms. Uma Palsule-Desai, AGP for respondent State in WP/2888/05 Mr. Himanshu Takke, AGP for respodent State in WP/1777/06 Mr. Milind More, Addl.GP for respondent State in WP/1778/06, WP/1991/07, WP/1992/07 Mr. H.S.Venegaonkar, Addl. G. P. for respodent state in WP/487/07 Mr. G.W.Mattos, AGP for respodent State in WP/911/07 Mr. R.J.Mane, AGP for respondent State in WP/295/08 Mr. A.L.Patki, Addl. G. P. for respondent State in WP/1842/08 Mr. L.T.Satelkar, AGP for respondent State in WP/2546/08 CORAM : A.S. OKA & SANDEEP KASHINATH SHINDE, JJ DATE : 29th November, 2018 P.C. :
Not to be called out in this week.
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