Bombay High Court
Unab Devlopers Pvt. Ltd. And Anr vs The State Of Maharashtra And 2 Ors on 5 October, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 189 OF 2006
Ashika Properties Pvt. Ltd. And Anr. ....Petitioner
V/S
The State Of Maharashtra And 2 Ors. ....Respondent
WITH WRIT PETITION NO. 1067 OF 2001 Lord India Chemical Products Pvt.ltd.& Anr. ....Petitioner V/S State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 1714 OF 2003 Dinesh S. Shah ....Petitioner V/S State Of Mah. & Ors. ....Respondent WITH WRIT PETITION NO. 2888 OF 2005 M/s. Haunghe Whirlwind Diamonds (india) Pvt. ....Petitioner Ltd.
V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 1983 OF 2005 Rishabh Subhash Kumar Alias Rishabh Subhash Page 1/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: Kela V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 679 OF 2007 Structmast Realtors (mumbai) Pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 1245 OF 2005 M/s. Kartikeyan Impex Pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 1990 OF 2007 Malhar Developers Private Limited ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl. And 2 ....Respondent Ors.
WITH WRIT PETITION NO. 1991 OF 2007 Raptakos , Brett And Company Ltd. ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl And 2 ....Respondent Ors.
WITH ....Petitioner Page 2/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: WRIT PETITION NO. 1992 OF 2007 Raptakos , Brett And Company Ltd. ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl And 2 ....Respondent Ors.
WITH WRIT PETITION NO. 1994 OF 2007 Bombay Oxygen Corporation Limited ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl. And 2 ....Respondent Ors..
WITH WRIT PETITION NO. 3072 OF 2005 Antelec Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1016 OF 2007 Mukul M. Deora ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1017 OF 2007 M/s. Scitech Centre ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent Page 3/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: WITH WRIT PETITION NO. 739 OF 2002 Shankar Dey ....Petitioner V/S The State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 1695 OF 2002 Arvind G.kothari & Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2219 OF 2005 Bhriguraj Singh And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2546 OF 2008 M/s. Sns Overseas Pvt. Ltd. And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2485 OF 2004 Ratansey Karsondas Trading Pvt. Ltd. & Anr. ....Petitioner V/S The State Of Maharashtra & Ors. ....Respondent Page 4/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: WITH WRIT PETITION NO. 1748 OF 2005 Ichha Construction Pvt. Ltd. And Anr. ....Petitioner V/S State Of Mahrashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2277 OF 2005 M/s. Sopariwala Exports And Anr. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 2352 OF 2005 Manisha Pharmoplast Pvt. Ltd And Anr.. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2805 OF 2005 Privilege Realtors Pvt. Ltd. Anr ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 47 OF 2006 Rajneesh Agarwal And Associes Pvt. Ltd. And ....Petitioner Anr.
V/S State Of Maharashtra And 4 Ors. ....Respondent Page 5/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: WITH WRIT PETITION NO. 378 OF 2006 Ms. Ananya Goenka ....Petitioner V/S The State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 1777 OF 2006 Paresh Dineshlal Shah And Anr ....Petitioner V/S State Of Maharashtra Through Its Revenue And ....Respondent Forest Department And 5 Ors WITH WRIT PETITION NO. 1778 OF 2006 Senator Securities Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 1933 OF 2006 Nurudin B. Ajani And Anr. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 911 OF 2007 Kiduja Industries Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent Page 6/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: WITH WRIT PETITION NO. 1629 OF 2007 Mak Business Enterprises Private Ltdand And ....Petitioner Anr V/S The State Of Maharashtra Through Government ....Respondent Pleader And 3 Ors WITH WRIT PETITION NO. 1406 OF 2007 M/s Sopariwala Export And Anr ....Petitioner V/S The State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 218 OF 2008 M/s. Prantik Strategic Advisors Private Limited ....Petitioner And Ors.
V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 295 OF 2008 M/s. Steel Crate Pvt. Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 595 OF 2008 Suhas Infrastructure Pvt. Ltd. And Anr. ....Petitioner Page 7/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 596 OF 2008 M/s. Network Mercantile Pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 235 OF 2004 Perpetual Investment Pvt. Ltd. & Anr. ....Petitioner V/S State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 2256 OF 2005 Pace Laboratories Ltd. And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2336 OF 2006 M/s. Sopariwala Exports And Anr. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 481 OF 2007 Everest Kanto Cylinder Ltd. ....Petitioner Page 8/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 487 OF 2007 Khurana Fabrication Industries Pvt. Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1993 OF 2007 Raptakos , Brett And Co. Ltd. ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl. And 2 ....Respondent Ors...
WITH WRIT PETITION NO. 1788 OF 2005 M/s. Dev Realtors ....Petitioner V/S The Municipal Corpn. Of Gr. Mumbai And Anr. ....Respondent WITH WRIT PETITION NO. 1842 OF 2008 Mrs. Prabha V. Deorah And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 1991 OF 2005 Page 9/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: S. Nusrat Hasan And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2830 OF 2005 Vijay Kishanlal Kedia ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 231 OF 2002 Micro Chip Consultants (bombay) Pvt.ltd. ....Petitioner V/S State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 477 OF 2006 Smt. Ranjana Ayush Goyenka ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2232 OF 2007 Cyrus P. Chinoy And Anr. ....Petitioner V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 1989 OF 2007 Page 10/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: Malhar Developers Private Limited ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl. And 2 ....Respondent Ors.
WITH WRIT PETITION NO. 1493 OF 2010 Ananya Online It Design Private Limited And ....Petitioner Anr.
V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 725 OF 2007 Shri Varun Somani ....Petitioner V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 1149 OF 2006 Themumbai And Nhava Sheva Ship Agents ....Petitioner Association V/S State Of Maharashtra Revenue And Forest ....Respondent Dept.and 2 Ors.
WITH WRIT PETITION NO. 1555 OF 2004 Amtek Laboratories Ltd. ....Petitioner V/S State Of Maharashtra ....Respondent Page 11/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: WITH WRIT PETITION NO. 1257 OF 2002 Arun Agarwal & Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 1834 OF 2008 Rajan Motiram Jayakar And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 3008 OF 2001 Deepak Kumar Chhataram Rupani & Ors. ....Petitioner V/S The State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 839 OF 2005 M/s. Savalle (india) Pvt. Ltd. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 26 OF 2006 Unab Devlopers Pvt. Ltd. And Anr. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent Page 12/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: WITH WRIT PETITION NO. 1472 OF 2007 G.t.stock Vision Private Limited ....Petitioner V/S State Of Maharashtra Revenu And Forest ....Respondent Deptt,mum. And 4 Ors.
WITH WRIT PETITION NO. 1895 OF 2007 Miss Amrita Deependra Singh And 2 Ors ....Petitioner V/S State Of Maharashtra Through The Government ....Respondent Pleader High Court,bombay And 3 Ors WITH WRIT PETITION NO. 1118 OF 2004 Mumtaz Mohit Lalvani ....Petitioner V/S State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 488 OF 2005 Tata Consultancy Services Ltd. And Anr. ....Petitioner V/S The Collector Of Mumbai And Ors. ....Respondent Mr. Mitesh Naik a/w Ms. Aastha Mehta I/b Ms. Mitalee Jain I/b Kanga & Co for petitioners in WP/487/07, WP/1406/07, WP/2277/05, WP/2336/06, WP/1991/07,, WP/1992/07, WP/2805/05, WP/1933/06, WP/977/07,WP/481/07, WP/1994/07, WP/1989/07, WP/1990/07 & WP/235/04 Page 13/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: Mr. Mihir Mekal I/b M/s. ALMT Legal for petitioner in WP/1067/01 Ms. Aditi Singh I/b Shah & Sanghavi for petitioner in WP/1777/2006 Ms. Sanidha Vedpathak I/b Maneksha & Sethna for petitioner in WP/2232/07, WP/2256/05, WP/1406/07 & WP/1555/04 Mr. Ganesh Ambekar I/b M/s. Thakore Jariwala & Associates for petitioner in WP/2485/04 Ms. Shubro Dey a/w Mr. Kaushal Udeshi I/b M/s. Sanjay Udeshi & Co for petitioner in WP/2219/05, WP/1991/05 & WP/725/07 Mr. Yunis Patel a/w Ms. Iman Karachiwalla I/b M/s. Mansukhlal Hiralal & Co for petitioner in WP/1983/02 & WP/679/07 Mr. Hiren G. Shah I/b M/s. Prakash & Co for petitioner in WP/1472/07 Mr. Girish Kedia & Ms. Trupthi Shetty for petitioner in WP/477/06 Mr. A.A.Kumbhakoni, AG a/w Mr. Manish Upadhyay, AGP for respondent State in WP/189/06 & WP/1257/02 Mr. A.A.Kumbhakoni, AG a/w Ms. Jyoti Chavan, AGP for respondent State in WP/1067/01 & WP/1245/05 Mr. A.A.Kumbhakoni, AG a/w Mr. M.a.Sayyed, AGP for respondent State in WP/1714/03, WP/1629/07 Mr. A.A.Kumbhakoni, AG a/w Mr. Kedar Dighe, AGP for respondent State in WP/235/04, WP/1555/04, WP/1933/06 Mr. A.A.Kumbhakoni, AG a/w Mr. Sukanta Karmakar, AGP for respondent State in WP/1118/04 Mr. A.A.Kumbhakoni, AG a/w Ms. Geeta Shastri, Addl. G.P. for respondent State in WP/2485/04, WP/839/05, WP/26/06, WP/477/06, WP/1017/07, WP/1406/07, WP/1990/07, WP/2232/07, WP/1994/07, WP/595/08, WP/596/08 & WP/1443/10 Mr. A.A.Kumbhakoni, AG a/w Mr. Milind More, Addl.GP for respondent State in WP/2256/05, WP/1778/06, WP/1991/07, Page 14/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 ::: WP/1992/07 Mr. A.A.Kumbhakoni, AG a/w Mr. Dushyant Kumar, AGP for respondent State in WP/1149/06 Mr. A.A.Kumbhakoni, AG a/w Mr. G.W.Mattos, AGP for respondent State in WP/1834/08 Mr. A.A.Kumbhakoni, AG a/w Ms. Uma Palsule-Desai, AGP for respondent State in WP/2888/05 Mr. A.A.Kumbhakoni, AG a/w Mr. Rajiv Mane, AGP for respondent State in WP/295/08 Mr. A.A.Kumbhakoni, AG a/w Mr. Amit Shastri, AGP for respondent State in WP/1983/05 & WP/2805/05 CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 5th October, 2018 P.C. :
Place the matters on 19/10/2018 for directions.
( ASSOCIATE ) Page 15/15 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:01:47 :::