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State of Tamilnadu - Section

Section 66 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

66.

(1)The enclosure shall be outside the auditorium. In cases where a rewinding room adjoins the enclosure and has a common door between leading from one to the other, this door shall be provided with a single shutter having suitable springs to make it self-closing.
(2)If the enclosure is inside the auditorium, no openings other than those required for projection and observation of the enclosure shall be permitted to communicate with the auditorium.