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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Tamilnadu - Subsection

Section 66(1) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(1)The enclosure shall be outside the auditorium. In cases where a rewinding room adjoins the enclosure and has a common door between leading from one to the other, this door shall be provided with a single shutter having suitable springs to make it self-closing.