(5)Every employer shall disclose their intention of engagement of apprentices both in designated and optional trade on portal site as well as establishment's portal-site (if existing) as per quarters given below: -(a)the 1st April to the 30th June;(b)the 1st July to the 30th September;(c)the 1st October to the 31st December;(d)the 1st January to the 31st March.
